Supreme Court - Daily Orders
Shyam Kumar Inani vs Vinod Agrawal on 3 November, 2022
Author: Ajay Rastogi
Bench: Ajay Rastogi
1
ITEM NO.1712 COURT NO.7 SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2845/2015
SHYAM KUMAR INANI Appellant(s)
VERSUS
VINOD AGRAWAL & ORS. Respondent(s)
IA No. 46563/2022 - APPLICATION FOR SUBSTITUTION
IA No. 46570/2022 - CONDONATION OF DELAY IN FILING SUBSTITUTION
APPLN.
IA No. 81162/2022 - EXEMPTION FROM FILING DEATH CERTIFICATE /
CERTIFIED COPY OF DEATH CERTIFICATE
IA No. 81159/2022 - SETTING ASIDE AN ABATEMENT)
WITH
C.A. No. 2846/2015 (IV-C)
(FOR APPLICATION FOR SUBSTITUTION ON IA 46585/2022
FOR CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN. ON IA
46587/2022
FOR APPLICATION FOR CONDONATION OF DELAY IN FILING THE APPLICATION
FOR SETTING ASIDE THE ABATEMENT ON IA 81128/2022
FOR EXEMPTION FROM FILING DEATH CERTIFICATE / CERTIFIED COPY OF
DEATH CERTIFICATE ON IA 81133/2022
IA No. 81128/2022 - APPLICATION FOR CONDONATION OF DELAY IN FILING
THE APPLICATION FOR SETTING ASIDE THE ABATEMENT
IA No. 46585/2022 - APPLICATION FOR SUBSTITUTION
IA No. 46587/2022 - CONDONATION OF DELAY IN FILING SUBSTITUTION
APPLN.
IA No. 81133/2022 - EXEMPTION FROM FILING DEATH CERTIFICATE /
CERTIFIED COPY OF DEATH CERTIFICATE)
C.A. No. 2847/2015 (IV-C)
(FOR APPLICATION FOR SUBSTITUTION ON IA 46592/2022
FOR CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN. ON IA
46593/2022
FOR APPLICATION FOR CONDONATION OF DELAY IN FILING THE APPLICATION
FOR SETTING ASIDE THE ABATEMENT ON IA 81164/2022
FOR EXEMPTION FROM FILING DEATH CERTIFICATE / CERTIFIED COPY OF
Signature Not Verified
DEATH CERTIFICATE ON IA 81165/2022
Digitally signed by
Jayant Kumar Arora
Date: 2022.11.05
IA No. 81164/2022 - APPLICATION FOR CONDONATION OF DELAY IN FILING
13:02:47 IST
Reason:
THE APPLICATION FOR SETTING ASIDE THE ABATEMENT
IA No. 46592/2022 - APPLICATION FOR SUBSTITUTION
IA No. 46593/2022 - CONDONATION OF DELAY IN FILING SUBSTITUTION
APPLN.
2
IA No. 81165/2022 - EXEMPTION FROM FILING DEATH CERTIFICATE /
CERTIFIED COPY OF DEATH CERTIFICATE)
C.A. No. 2848/2015 (IV-C)
( FOR APPLICATION FOR SUBSTITUTION ON IA 46600/2022
FOR CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN. ON IA
46601/2022
FOR APPLICATION FOR CONDONATION OF DELAY IN FILING THE APPLICATION
FOR SETTING ASIDE THE ABATEMENT ON IA 81157/2022
FOR EXEMPTION FROM FILING DEATH CERTIFICATE / CERTIFIED COPY OF
DEATH CERTIFICATE ON IA 81158/2022
IA No. 81157/2022 - APPLICATION FOR CONDONATION OF DELAY IN FILING
THE APPLICATION FOR SETTING ASIDE THE ABATEMENT
IA No. 46600/2022 - APPLICATION FOR SUBSTITUTION
IA No. 46601/2022 - CONDONATION OF DELAY IN FILING SUBSTITUTION
APPLN.
IA No. 81158/2022 - EXEMPTION FROM FILING DEATH CERTIFICATE /
CERTIFIED COPY OF DEATH CERTIFICATE)
C.A. No. 2850/2015 (IV-C)
(FOR EXEMPTION FROM FILING O.T. ON IA 2/2014
FOR APPLICATION FOR SUBSTITUTION ON IA 46606/2022
FOR CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN. ON IA
46608/2022
FOR APPLICATION FOR CONDONATION OF DELAY IN FILING THE APPLICATION
FOR SETTING ASIDE THE ABATEMENT ON IA 81143/2022
FOR EXEMPTION FROM FILING DEATH CERTIFICATE / CERTIFIED COPY OF
DEATH CERTIFICATE ON IA 81145/2022
IA No. 81143/2022 - APPLICATION FOR CONDONATION OF DELAY IN FILING
THE APPLICATION FOR SETTING ASIDE THE ABATEMENT
IA No. 46606/2022 - APPLICATION FOR SUBSTITUTION
IA No. 46608/2022 - CONDONATION OF DELAY IN FILING SUBSTITUTION
APPLN.
IA No. 81145/2022 - EXEMPTION FROM FILING DEATH CERTIFICATE /
CERTIFIED COPY OF DEATH CERTIFICATE
IA No. 2/2014 - EXEMPTION FROM FILING O.T.)
C.A. No. 2852/2015 (IV-C)
( FOR APPLICATION FOR SUBSTITUTION ON IA 46615/2022
FOR CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN. ON IA
46618/2022
FOR APPLICATION FOR CONDONATION OF DELAY IN FILING THE APPLICATION
FOR SETTING ASIDE THE ABATEMENT ON IA 81150/2022
FOR EXEMPTION FROM FILING DEATH CERTIFICATE / CERTIFIED COPY OF
DEATH CERTIFICATE ON IA 81153/2022
IA No. 81150/2022 - APPLICATION FOR CONDONATION OF DELAY IN FILING
THE APPLICATION FOR SETTING ASIDE THE ABATEMENT
IA No. 46615/2022 - APPLICATION FOR SUBSTITUTION
(IA No. 46618/2022 - CONDONATION OF DELAY IN FILING SUBSTITUTION
3
APPLN.) IA No. 81153/2022 - EXEMPTION FROM FILING DEATH CERTIFICATE
/ CERTIFIED COPY OF DEATH CERTIFICATE)
Date : 03-11-2022 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE AJAY RASTOGI
[IN CHAMBERS]
For Appellant(s) Mr. Rajiv Ranjan Mishra, Adv.
Ms. Suruchi Yadav, Adv.
Mr. Yadav Narender Singh, AOR
For Respondent(s) Mr. Harshvardhan Jha, Adv.
Mrs. Yugandhara Pawar Jha, AOR
Mr. Aman Pathak, Adv.
Mr. Sumit Lal, Adv.
Mr. Mohit Yadav, Adv.
Ms. Vandana Sehgal, AOR
UPON hearing the counsel the Court made the following
O R D E R
INTERLOCUTORY APPLICATION NOs. 46563, 46585, 46592, 46600, 46606 & 46615 OF 2022 AND INTERLOCUTORY APPLICATION NOs. 46570, 46587, 46593, 46601, 46608 & 46618 OF 2022 AND INTERLOCUTORY APPLICATION NOs. 81159, 81128, 81164, 81157, 81143 & 81150 OF 2022 AND INTERLOCUTORY APPLICATION NOs. 81162, 81133, 81165, 81158, 81145 & 81153 OF 2022 Delay in filing the application(s) for condonation of delay is condoned.
The applications for substitution, for setting aside abatement and exemption from filing Death Certificate are allowed. Let amended cause title be filed within four weeks. Let notice be issued to the newly substituted respondent(s) 4 and list the matter before the Court immediately on service.
(JAYANT KUMAR ARORA) (MONIKA DEY) ASTT. REGISTRAR-cum-PS COURT MASTER