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State of Tamilnadu - Section

Section 6 in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Rules, 1967

6. Notice to the owners of the land.

- On receipt of the application under rule 5, the Court shall fix a date for hearing the application and shall cause a notice of the dates so fixed to be served on the owner or owners of the land mentioned in the application.