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[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of Madhya Pradesh - Subsection

Section 59(2)(iii) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(iii)docs not, within thirty days from the date he sent a letter under this sub-section receive a reply to that letter;