Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 10 in The Quality Of Service (Code Of Practice For Metering And Billing Accuracy) Regulation, 2006 10. Submission of Compliance. The service providers shall submit the compliance of above code of practice to TRAI on yearly basis.Annexure-2Explanatory MemorandumBackground
