Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act] State of Sikkim - Subsection Section 36(2)(h) in Sikkim Agricultural Land Ceiling and Reforms Act, 1977 (h)the particulars to be mentioned in the statement referred to in sub-section (1) of section 16;