Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 84 in The Assam Excise Rules, 2016 84. Payment of fees for chemical analysis. - The licensee shall pay the fees as may be prescribed by the State Government from time to time for the samples for chemical analysis to the Chemical Examiner (Excise), Assam.
