Gujarat High Court
Mohammed Yusuf Dilavar Hussain And ... vs State Of Gujarat on 10 November, 2011
Bench: D.H.Waghela, J.C.Upadhyaya
CR.A/1282/2011 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL APPEAL No. 1282 of 2011
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MOHAMMED YUSUF DILAVAR HUSSAIN AND OTHERS
Versus
STATE OF GUJARAT
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Appearance :
MR M.IQBAL A SHAIKH for Appellants.
MR KP RAVAL, APP for Opponent.
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CORAM : HONOURABLE MR.JUSTICE D.H.WAGHELA
and
HONOURABLE MR.JUSTICE J.C.UPADHYAYA
Date : 10/11/2011
ORAL ORDER
(Per : HONOURABLE MR.JUSTICE D.H.WAGHELA) ADMIT.
(D.H.Waghela, J.) (J.C.Upadhyaya, J.) *malek HC-NIC Page 1 of 1 Created On Fri May 06 03:11:45 IST 2016