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Gujarat High Court

Mohammed Yusuf Dilavar Hussain And ... vs State Of Gujarat on 10 November, 2011

Bench: D.H.Waghela, J.C.Upadhyaya

         CR.A/1282/2011                         1/1                                             ORDER



                    IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                              CRIMINAL APPEAL No. 1282 of 2011

         ====================================== 
                MOHAMMED YUSUF DILAVAR HUSSAIN AND OTHERS
                                      Versus
                                STATE OF GUJARAT 
         ======================================
         Appearance :
         MR M.IQBAL A SHAIKH for Appellants.
         MR KP RAVAL, APP for Opponent.
         ======================================
                          CORAM :  HONOURABLE MR.JUSTICE D.H.WAGHELA
                                   and
                                   HONOURABLE MR.JUSTICE J.C.UPADHYAYA
                                      Date : 10/11/2011 
                                       ORAL ORDER 

(Per : HONOURABLE MR.JUSTICE D.H.WAGHELA) ADMIT.

(D.H.Waghela, J.) (J.C.Upadhyaya, J.) *malek HC-NIC Page 1 of 1 Created On Fri May 06 03:11:45 IST 2016