Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(f) in The Territorial Army Act, 1948 (f)all words and expressions used herein and defined in the Army Act, 1950, and not hereinbefore defined, shall be deemed to have the meanings respectively attributed to them by that Act.
