Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 112] [Entire Act] Union of India - Section Section 3 in The Finance Act, 1996 3. At page 5, in section 14, in the marginal heading, for" auditors", read" auditor' s".
