Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Madhya Pradesh - Subsection Section 4(2) in Madhya Pradesh Road Safety Fund Rules, 2017 (2)Grants received from the Government of India, International Organisation, Corporate Social Responsibility (CSR) or any other Non-Profitable Organisations for the purpose of Road Safety.
