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[Cites 0, Cited by 0] [Section 98(1)] [Section 98] [Entire Act]

State of Chattisgarh - Subsection

Section 98(1)(b) in The Chhattisgarh Municipalities Act, 1961

(b)has acted or is acting professionally in relation to any matter on behalf of any person having therein any such share or interest as aforesaid.