Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(iii)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(iii)(ii) in The Disaster Management (Amendment) Act, 2025

(ii)the special provision to be made for widows and orphans;