Kerala High Court
Suresh vs Land Tribunal(Special Revenue ... on 25 June, 2020
Author: A.Muhamed Mustaque
Bench: A.Muhamed Mustaque
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
THURSDAY, THE 25TH DAY OF JUNE 2020 / 4TH ASHADHA, 1942
WP(C).No.32882 OF 2019(I)
PETITIONER:
SURESH,
AGED 58 YEARS
S/O.RAMAKRISHNAN, MATHELY HOUSE, POOLANI,
P.O.KUNNAPPILLI, CHALAKUDY, THRISSUR DISTRICT.
BY ADV. SRI.V.M.KRISHNAKUMAR
RESPONDENT:
LAND TRIBUNAL(SPECIAL REVENUE INSPECTOR),
OFFICE OF THE SPECIAL TAHSILDAR(LR), THRISSUR.
SR GOVERNMENT PLEADER S.GOPINATHAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
25.06.2020, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.32882 OF 2019(I)
2
JUDGMENT
The petitioner has approached the respondent for obtaining certified copy of Patta No.4124/1976 of Meloor Village. On account of the delay involved in obtaining the certified copy, the petitioner has approached this Court.
2. Learned Government Pleader submits that the application in fact was filed for purchase certificate and not for the certified copy.
3. The prayer of the petitioner in this writ petition is only for the issuance of certified copy of Patta No.4124/1976.
4. In the light of the above, certified copy of Patta No.4124/1976 shall be issued to the petitioner within six weeks, on usual terms.
Writ petition is disposed of as above.
Sd/-
A.MUHAMED MUSTAQUE JUDGE dlk/25.06.2020 WP(C).No.32882 OF 2019(I) 3 APPENDIX PETITIONER'S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE SETTLEMENT DEED NO.982/86 OF CHALAKUDY SUB REGISTRY DATED 05/03/1986.
EXHIBIT P2 TRUE COPY OF THE DEATH CERTIFICATE ISSUED BY CHALAKUDY MUNICIPALITY DATED 28/10/1995.
EXHIBIT P3 TRUE COPY OF THE DEATH CERTIFICATE ISSUED BY MELOOR GRAMAPANCHAYATH DATED 01/03/2019.
EXHIBIT P4 TRUE COPY OF THE POSSESSION CERTIFICATE ISSUED BY THE VILLAGE OFFICER DATED 07/08/2019.
EXHIBIT P5 TRUE COPY OF THE FAMILY MEMBERSHIP CERTIFICATE DATED 02/08/2019 ISSUED BY THE VILLAGE OFFICER.
EXHIBIT P6 TRUE COPY OF THE RECEIPT NO.SL.1306/19 DATED 14/08/2019 ISSUED BY THE RESPONDENT.