Jharkhand High Court
Prem Nath Jha vs Chancellor, S.S.K. University on 8 November, 2011
Author: D.N.Patel
Bench: D.N.Patel
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(S) No. 4665 of 2005
Prem Nath Jha ...... Petitioner
Versus
The Chancellor, S.K.M. University & ors. ...... Respondents
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CORAM: HON'BLE MR. JUSTICE D.N.PATEL
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For the petitioner: Mr. Anil Kr. Jha, Advocate
For the University: Mr. S. Piprawall, Advocate
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Order No. 5: Dated 8th November, 2011
Per D.N.Patel, J.
1. Neither the matter has been mentioned earlier nor anyone appears on behalf of the petitioner, when the matter is called.
2. Hence this writ petition is dismissed for default.
( D.N. Patel, J. ) A.K.Verma/