Section 24(1) in Telangana Industrial Workers (Representation, Participation in Management and Relief) Act, 1998
(1)It shall be lawful for the authority appointed under sub-section (1) of section 23 to constitute in any establishment, any or all of the following councils namely,- shop council, factory council and enterprise council to give effect to workers participation in management at shop floor level, factory level and establishment level respectively:Provided that the number of shop councils in a factory shall not exceed ten in number.
