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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 32(b) in The Andaman and Nicobar Islands Port Rules, 2004

(b)The Master of any vessel from which any such cargo/goods/articles/substance thing as aforesaid have been cast or thrown or have fallen in the docks or in the water shall forthwith report full particulars of the occurrence to the Dock Master or the Harbour Master as the case may be.