Section 2(1)(j) in The U.P. Consumer Protection Rules, 1987

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(j) in The U.P. Consumer Protection Rules, 1987

(j)"Selection Committee" means the Selection Committee constituted under sub-section (1-A) of Section 10 or sub-section (1-A) of Section 16 as the case may be;

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State of Uttar Pradesh - Subsection

Section 2(1)(j) in The U.P. Consumer Protection Rules, 1987