Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 441D] [Entire Act] Union of India - Subsection Section 441D(b) in The Companies Act, 1956 (b)payment of workmen's dues due to the workmen, referred to in sub-section (3) of section 529, of the sick industrial company; or
