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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Madhya Pradesh - Subsection

Section 38(1)(ii) in The M.P. Bhumi Vikas Rules, 1984

(ii)industries listed in Part I and Part II of Appendix J may be allowed in R2 zone provided that an industry in Part II uses only electricity with a maximum load of power indicated against each and as per conditions laid down therein;