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[Cites 0, Cited by 0] [Section 340(4)] [Section 340] [Entire Act]

State of Maharashtra - Subsection

Section 340(4)(c) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(c)save as otherwise provided by or under this section, the provisions of this Act shall mutatis mutandis apply to any such Council, its Councillors [including the President and the Vice-President] [These brackets and words were inserted by Maharashtra 47 of 1973, Section 27(2).(b).] or administrator.