Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(4) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(4)If by reason of disability of a Chairperson or a member or of a vacancy in the office of the Chairperson or a member there are two members present at the meeting then in the event of equality of votes, the presiding authority shall have and exercise a second or casting vote.