Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Tamilnadu - Section Section 10 in The Tamil Nadu Regulation of Admission in Professional Courses Act, 2006 10. Power to make Rules. - The State Government may, by notification in the Official Gazette, make rules for carrying out the purpose of this Act.
