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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Kerala - Subsection

Section 49(3) in Kerala Agricultural University Act, 1971

(3)The General Council may approve the draft of a Statute proposed by the Executive Committee and pass the Statute or may reject it or return it to the Executive Committee for reconsideration either in whole or in part together with amendments which the General Council may suggest.