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[Cites 0, Cited by 0] [Section 20B(4)] [Section 20B] [Entire Act]

Union of India - Subsection

Section 20B(4)(a) in Constitution of India, 1950

(a)the transfer in whole or in part of the assets, rights and liabilities of the existing Regional Council (including the rights and liabilities under any contract made by it) to the corresponding new District Council;