Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 13] [Entire Act]

Madras Presidency - Section

Section 53 in Madras Estates Land Act, 1908

53. [ [Section 53 was omitted by section 36 of the Madras Estates Land (Amendment) Act, 1934 (Madras Act VIII of 1934).]

***]