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[Cites 0, Cited by 0] [Section 10B] [Entire Act]

Union of India - Subsection

Section 10B(iii) in Election Symbols (Reservation and Allotment) Order, 1968

(iii)if two or more parties give preference for the same symbol, then the question of allotment of the symbol to one of such parties shall be decided by draw of lots in such manner as may be directed by the Commission;