Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Tamilnadu - Subsection

Section 56(1)(b) in Tamil Nadu Court-Fees and Suits Valuation Act, 1955

(b)where the application is made after the expiry of one year from such date, on the market value of the estate on the date of the application.