Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 5 in The Indian Forest (Punjab Amendment) Act, 1962 5. Amendment of section 68 of Central Act XVI of 1927. - In sub-section (3) of section 68 of the principal Act, for word "fifty" the words "five hundred" shall be substituted.
