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State of Rajasthan - Section

Section 8 in The Rajasthan Finance Act, 1961

8. Amendment of Section 3, Rajasthan Act 18 of 1959.

- In subsection (1) of Section 3 of the Rajasthan Passengers and Goods Taxation Act, 1959 (Rajasthan Act 18 of 1959), for the word 'one-eighth', the figures and the words '15 per cent' and for the word 'one-twelfth', the figures and the words '10 per cent' shall be substituted.