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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21(1)(xiv) in Damodaram Sanjivayya National Law University Act, 2008

(xiv)To approve or revise lists of prescribed or recommended text books and to publish the same and syllabus of the prescribed courses of study: