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Calcutta High Court (Appellete Side)

For The vs State Of West Bengal & Ors.) And Stands ... on 15 July, 2010

Author: Biswanath Somadder

Bench: Biswanath Somadder

                                                       1



5.7.2010

.

   ap                 W.P. 13568 (W) of 2010.


                                Mr. Samiran Mandal
                                    ... For the petitioner.

                                Mr. Tapabrata Chakraborty
                                         ... For the State.


This writ petition shall be governed by the directions given by this Court in the judgment and order dated 29th June, 2010, passed in W.P. 2580 (W) of 2010 (Tumpa Roy vs. State of West Bengal & Ors.) and stands disposed of accordingly.

Photostat certified copy of this order, if applied for, be given to the learned advocate for the parties.

(Biswanath Somadder, J.) 2 3 4 5.7.2010.

   ap                 W.P. 13568 (W) of 2010.


                                Mr. Samiran Mandal
                                    ... For the petitioner.

                                Mr. Tapabrata Chakraborty
                                         ... For the State.


This writ petition shall be governed by the directions given by this Court in the judgment and order dated 29th June, 2010, passed in W.P. 2580 (W) of 2010 (Tumpa Roy vs. State of West Bengal & Ors.) and stands disposed of accordingly.

Photostat certified copy of this order, if applied for, be given to the learned advocate for the parties.

(Biswanath Somadder, J.) 5 6