Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 21 in Periyar University Act, 1997

21. Senate to review the board policies and programmes of University.

- Subject to the other provisions of this Act, the Senate shall have the following powers and functions, namely:-
(a)to review, from time to time, the broad policies and programme of the University and to suggest measures for the improvement and development of the University;
(b)to advise the Chancellor in respect of any matter, which may be referred to it for advice; and
(c)to exercise such other powers and perform such other functions as may be prescribed by the statutes.