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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(1)(b) in Central Electricity Regulatory Commission (Standards of Performance of Inter-State Transmission Licensees) Regulations, 2012

(b)"affected person" means a user of the inter-State transmission system who is affected due to non-adherence to the Standards of Performance specified in these regulations by the inter-State transmission licensee;