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State of Madhya Pradesh - Section

Section 51 in The M.P. Stamp Rules 1942

51. [ Supply of revenue stamps to be kept. [Substituted by Notification No. 2-37-1980-VI-R-4229, dated 21-8-1984.]

- Every licensed vendor shall keep for sale to the public a supply of the denominations, viz; Five naye paise, Ten naye paise, Fifteen naye paise and Twenty five naye paise, of revenue stamps and refugee relief stamps of denomination of Ten Paise, sufficient for the probable demand of at least one week.]