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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(y) in The Mumbai Municipal Corporation Act, 1888

(y)"private street" means a street which is not a public street;
(yy)[ "trade refuse" means and includes the refuse of any trade, manufacture or business] [This new clause (yy) was added by Bombay 1 of 1925, Section 2(b).];