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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(3) in Tamil Nadu Municipalities (Regulation of Sinking of Wells and Safety Measures) Rules, 2015

(3)Where it appears to the Executive Authority that the safety measures are insufficient in the case of any well, he may by notice in writing require the owner or the person sinking the well to undertake such other safety measures and the same shall be complied with.