Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(3) in Rajasthan State Bus Terminal Development Authority Act, 2015

(3)The headquarters of the Authority shall be at Jaipur or at such other place as the State Government may notify in this behalf.