Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 184] [Entire Act] State of Tamilnadu - Subsection Section 184(2) in The Tamil Nadu Co-Operative Societies Act, 1983 (2)No order under sub-section (1) shall be made after the expiration of a period of two years from the date of commencement of this Act.
