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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Hpsebl & Ors. vs . Vardhman Ispat Udyog And Ors. on 4 August, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

HPSEBL & Ors. Vs. Vardhman Ispat Udyog and ors.

.

CWP No. 3439 of 2022 04.08.2022 Present: Mr. Tara Singh Chauhan, Advocate for the petitioner.

None for respondent No. 1.

Despite repeated calls, none is appearing for respondent No. 1, in the interest of justice, list after four weeks. In the meanwhile, no coercive action shall be taken against the petitioner in terms of Clause-5 of last page of order passed by Himachal Pradesh Electricity Ombudsman, dated 9th of March, 2022.

(Ajay Mohan Goel) Judge August 04, 2022 (narender) ::: Downloaded on - 04/08/2022 20:09:38 :::CIS