Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Rajasthan High Court - Jaipur

Tara Devi And Ors vs State (Panchayati Raj Dep )Ors on 29 May, 2017

 HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
                      JAIPUR
              S.B. Civil Writ Petition No. 8381 / 2017
1. Tara Devi S/o Khoom Singh, Aged About 29 Years, R/o Ward
No. 1, Banjari, Barakhera, District Ajmer, Rajasthan.

2. Anil Kumar S/o Guta Ram, R/o Sathana Khurd, Via Badi Padu,
Riya Badi, District Nagaur, Rajasthan.

3. Sunil Kumar S/o Guttaram, R/o Sathana Khurd, Via Badi Padu,
Riya Badi, District Nagaur, Rajasthan.

4. Vijay Singh S/o Kshemraj Sharma, R/o Deval, Lamba Hari
Singh, Tehsil Malpura, District Tonk, Rajasthan.

5. Hari Singh Mamodia S/o Sampat Ram Kumhar, R/o Pathrerdi,
Via Pragpura, Pawta, Kotputli, District Jaipur, Rajasthan.

6. Tayaib Husain S/o Asru, R/o Liwasna, Khandevla, Pahari,
District Bharatpur, Rajasthan.

7. Kanta Kumari Meena W/o Manoj Kumar Meena, R/o Sujanpura,
Teh Bassi, District Jaipur, Rajasthan.

8. Vinod Kumar Sharma S/o Shibbo Lal Sharma, R/o Baswara, Gali
Musawar, Bhurtawar, District Bharatpur, Rajasthan.

9. Data Ram Verma S/o Shiv Karan Verma, R/o Pichani, Kotputli,
District Jaipur, Rajasthan.

10. Chetram S/o Bisram, R/o Gopalgarh, Pahari, District
Bharatpur, Rajasthan.

11. Sughar Singh S/o Kaluram, R/o Bhutoli, Weir, District
Bharatpur, Rajasthan.

12. Ramdhan Jat S/o Shyokaran,, R/o Shri Rampura, Kasir,
Sarwar, District Ajmer, Rajasthan.

13. Naval Kishore Sharma S/o Rama Kishan Sharma,, R/o Dadiya,
P.S.Arrai, District Ajmer, Rajasthan.

14. Dinesh Kumar Saraswat S/o Natthi Lal Saraswat, R/o
Chelpura, Ward No. 18, Kumher, District Bharatpur, Rajasthan.

15. Amar Deen S/o Bhambad Khan,, R/o VPO Ghasoli, Kishangarh
Bas, District Alwar, Rajasthan.

16. Harish Kumar S/o Ganga Sahay, R/o VPO Patti Pahari,
Bahadurpur, Patti Jodiya, K.G. Bass, District Alwar, Rajasthan.

17. Jeevram Choudhary S/o Mansha Ram Choudhary, R/o Miya,
Bhagwanpura, Sarwar, District Alwar, Rajasthan.
                               (2 of 6)
                                                       [CW-8381/2017]


18. Maharaj Singh S/o Jagdish Prasad, R/o Moti Ki Dhani,
Narayanpur, Thanagaji, District Alwar, Rajasthan.

19. Hansraj Swami S/o Ramesh Chand Swami, R/o Amli Ki Dhani,
Kanpura, Mundawara, Ajabura, Thanagaji, District Alwar,
Rajasthan.

20. Rajendra Prasad S/o Mangat Ram, R/o Garhi Mamor,
Thanagaji, Distict Alwar, Rajasthan.

21. Lalit Kumar Sharma S/o Sohan Lal Sharma, R/o Chodpuri,
Garhi, Mamor, Narayanpura, Thanagaji, District Alwar, Rajasthan

22. Rameshwar Dayal Meena S/o Gokul Ram Meena, R/o Malawali,
Khohara, Laxmangarh, District Alwar, Rajasthan

23. Ramesh Chand Choudhary S/o Sukhdev Jat, Thatra, Jatwara,
Bassi, District Jaipur, Rajasthan

24. Mohar Singh S/o Choota Ram, R/o Salampur, Diwli,
Laxmangarh, District Alwar, Rajasthan

25. Bhagchand Sharma S/o Bhonre Lal Sharma, R/o Sultanganj,
Doroli, Rajgarh, District Alwar, Rajasthan

26. Mohan Lal S/o Ramlal, R/o Malawali, Khohara, Laxmangarh,
District Alwar, Rajasthan

27. Hari Prasad Meena S/o Johri Lal Meena, R/o Malawali,
Khohara, Laxmangarh, District Alwar, Rajasthan

28. Narendar Kumar S/o Baksha Ram, R/o Badgaon, Merta City,
District Nagaur, Rajasthan

29. Om Prakash Meena S/o Badri Prasad Meena, R/o Soti Ka
Guwara, Ajabgarh, Thanagaji, District Alwar, Rajasthan

30. Rajmandas S/o Parsotilal, R/o Purabaikhera, Bayana,district
Bharatpur, Rajasthan

31. Umakant Sharma S/o Ramdayal Sharma, R/o Nagla Brijlal
Keir, Bayana, District Bharatpur, Rajasthan.

32. Sandeep Kumar Sharma S/o Ashok Kumar Sharma, R/o
Damdama Road, Gas Godam Ke Samne, District Bharatpur,
Rajasthan.

33. Pankaj Saini S/o Mohan Lal Saini, R/o Ward No.18, Panjabi
Mandir Ke Pass, Shri Madhopur, District Sikar, Rajasthan.

34. Mukesh Chand S/o Kaluaram, R/o Bayana, Adarsh Nagar,
Sector No.2, District Bharatpur, Rajasthan.
                                 (3 of 6)
                                                            [CW-8381/2017]

35. Om Dutt Sharma S/o Radheshyam Sharma, R/o Kanjoli,
Madhapura, Roopvas, District Bharatpur, Rajasthan.

36. Girraj Prasad Meena S/o Sadhu Ram Meena, R/o Govindpura,
Kishori, Thanagaji, District Alwar, Rajasthan.

37. Devi Sahai Sharma S/o Mangi Lal Sharma, R/o Gopalpura,
Kishori, Thanagaji, District Alwar, Rajasthan.

38. Suresh Kumar Sain S/o Madan Lal Sain, R/o Malawali,
Khohara, Laxmangarh, District Alwar, Rajasthan.
                                                         ----Petitioners
                               Versus
1. The State of Rajasthan Through Its Secretary, Panchayati Raj
Department, Government Secretariat, Rajasthan, Jaipur

2. The Principal Education Secretary, Government Secretariat,
Rajasthan, Jaipur

3. The Director (Primary) Education, Bikaner.

4. The Chief Executive Officer, Zila Parishad, Ajmer.

5. The Chief Executive Officer, Zila Parishad, Sikar.

6. The Chief Executive Officer, Zila Parishad, Nagaur

7. The Chief Executive Officer, Zila Parishad, Tonk.

8. The Chief Executive Officer, Zila Parishad, Jaipur.

9. The Chief Executive Officer, Zila Parishad, Bharatpur.

10. The Chief Executive Officer, Zila Parishad, Alwar

11. The District Primary Education Officer, Ajmer.

12. The District Primary Education Officer, Sikar.

13. The District Primary Education Officer, Nagaur.

14. The District Primary Education Officer, Tonk.

15. The District Primary Education Officer, Jaipur.

16. The District Primary Education Officer, Bharatpur.

17. The District Primary Education Officer, Alwar.

18. The Paden Panchayat Elementary Education Officer,
Government Sr. Sec. School, Banjari, District Ajmer.
                                (4 of 6)
                                                          [CW-8381/2017]

19. The Paden Panchayat Elementary Education Officer,
Government Sr. Sec. School, Hanshpur, District Sikar.

20. The Paden Panchayat Elementary Education Officer,
Government Sr. Sec. School, Mandawariya, Arrai, District Ajmer.

21. The Paden Panchayat Elementary Education Officer,
Government Sr. Sec. School, Dhanwada, District Ajmer.

22. The Paden Panchayat Elementary Education Officer,
Government Sr. Sec. School, Sathana Kalan, District Nagaur

23. The Paden Panchayat Elementary Education Officer,
Government Sr. Sec. School, Kurdaya, Merta City, District Nagaur.

24. The Paden Panchayat Elementary Education Officer,
Government Sr. Sec. School, Deval, Malpura, District Tonk.

25. The Paden Panchayat Elementary Education Officer,
Government Sr. Sec. School, Pathredi, District Jaipur.

26. The Paden Panchayat Elementary Education Officer,
Government Sr. Sec. School, Sujanpura, Bassi, District Jaipur.

27. The Paden Panchayat Elementary Education Officer,
Government Sr. Sec. School, Khadab, Kotputli, District Jaipur.

28. The Paden Panchayat Elementary Education Officer,
Government Sr. Sec. School, Thatra, Bassi, District Jaipur.

29. The Paden Panchayat Elementary Education Officer,
Government Sr. Sec. School, Khandevla, Pahadi, District
Bharatpur.

30. The Paden Panchayat Elementary Education Officer,
Government Sr. Sec. School, Madapura, Roopbas, District
Bharatpur.

31. The Paden Panchayat Elementary Education Officer,
Government Sr. Sec. School, Itamada, Weir, District Bharatpur.

32. The Paden Panchayat Elementary Education Officer,
Government Sr. Sec. School, Naroli, Bayana, District Bharatpur

33. The Paden Panchayat Elementary Education Officer,
Government Sr. Sec. School, Gopalgarh, Pahari, District Bharatpur.

34. The Paden Panchayat Elementary Education Officer,
Government Sr. Sec. School, Pali, Weir, District Bharatpur.

35. The Paden Panchayat Elementary Education Officer,
Government Sr. Sec. School, Bhawekar, Weir, District Bharatpur.

36. The Paden Panchayat Elementary Education Officer,
                                (5 of 6)
                                                            [CW-8381/2017]

Government Sr. Sec. School, Baroli, Weir, District Bharatpur.

37. The Paden Panchayat Elementary Education Officer,
Government Sr. Sec. School, Pingori, Nadbai, District Bharatpur.

38. The Paden Panchayat Elementary Education Officer,
Government Sr. Sec. School, Ghasoli, District Alwar.

39. The Paden Panchayat Elementary Education Officer,
Government Sr. Sec. School, Kayara, Thanagaji, District Alwar.

40. The Paden Panchayat Elementary Education Officer,
Government Sr. Sec. School, Jodiya, Kishangarh Bas, District
Alwar.

41. The Paden Panchayat Elementary Education Officer,
Government Sr. Sec. School, Bhagwanpura, District Alwar.

42. The Paden Panchayat Elementary Education Officer,
Government Sr. Sec. School, Nathalwalwada, Rajgarh, Weir,
District Bharatpur.

43. The Paden Panchayat Elementary Education Officer,
Government Sr. Sec. School, Narayanpuri, District Alwar.

44. The Paden Panchayat Elementary Education Officer,
Government Sr. Sec. School, Ajabpura, Thanagaji, District Alwar.

45. The Paden Panchayat Elementary Education Officer,
Government Sr. Sec. School, Ghadhi, Thanagaji, District Alwar.

46. The Paden Panchayat Elementary Education Officer,
Government Sr. Sec. School, Chodpuri, Thanagaji, District Alwar.

47. The Paden Panchayat Elementary Education Officer,
Government Sr. Sec. School, Kali Pahari, Umren, District Alwar.

48. The Paden Panchayat Elementary Education Officer,
Government Sr. Sec. School, Silibawari, District Alwar.

49. The Paden Panchayat Elementary Education Officer,
Government Sr. Sec. School, Divli, Laxmangarh, District Alwar.

50. The Paden Panchayat Elementary Education Officer,
Government Sr. Sec. School, Doroli, Reni, District Alwar.

51. The Paden Panchayat Elementary Education Officer,
Government Sr. Sec. School, Chimrawali Gour, Laxmangarh,
District Alwar.
                                                   ----Respondents

_____________________________________________________ For Petitioner(s) : Mr.Ram Pratap Saini (6 of 6) [CW-8381/2017] For Respondent(s) : Mr. Rakesh Gaur Asst. Govt. Counsel on behalf of Mr. S.K. Gupta, AAG _____________________________________________________ HON'BLE MR. JUSTICE KANWALJIT SINGH AHLUWALIA Order 29/05/2017 The learned counsel for the petitioners has submitted that the present petition is squarely covered by the order passed by this Court in bunch of writ petitions, lead case being Sunita Sharma vs. State of Rajasthan & Ors., SBCWP No.1032/2017, decided on 24.5.2017.

The learned counsel for the respondents has submitted that if the petitioners have any grievance, they may file representation in terms of the order dated 24.5.2017 passed in the case of Sunita Sharma (supra).

As prayed, the present petition is disposed of, in same terms as in the case of Sunita Sharma vs. State of Rajasthan & Ors., SBCWP No.1032/2017, decided on 24.5.2017.

(KANWALJIT SINGH AHLUWALIA)J. Mak/-