Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(5) in The Dangerous Machines (Regulation) Act, 1983

(5)The Controller may also,
(a)perform all or any of the functions of, and
(b)exercise all or any of the powers conferred by this Act or any rule or order made thereunder on, any officer lower in rank than himself.