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NCT Delhi - Section

Section 109 in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988

109. Distribution of clothing.

- Convicts sentenced to imprisonment for one year or more should ordinarily be supplied with new cotton clothing, unless there is an accumulation of old clothing in stock. When clothing or bedding that has been previously in use is issued the fact should be noted on the history-ticket.