Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Assam - Section Section 9 in The Assam College Employees (Provincialisation) Act, 2005 9. Age of superannauation. - The provincialised employees shall go on superannauation on attaining such age at which a Government servant similarly situated superannuates.
