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State of Tamilnadu - Section

Section 26 in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010

26. NLDC shall be responsible for scheduling and despatch of electricity over inter-regional links in accordance with the grid code specified by Central Commission in coordination with Regional Load Despatch Centers. NLDC shall be responsible for coordination with Regional Load Despatch Centers for the energy accounting of inter-regional exchange of power. NLDC shall also be responsible for coordination for trans-national exchange of power.