Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(1A)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(1A)(a) in Andhra Pradesh Municipalities Act, 1965

(a)include within a Municipality any local area or part thereof, in the vicinity of such Municipality;