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[Cites 0, Cited by 0] [Section 12A(4)] [Section 12A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 12A(4)(i) in The Jammu and Kashmir Development Act, 1970

(i)in section 13 reference to section 11 shall be construed as reference to clause (c) of such sub-section (1) of this section;