Section 7(1)(i) in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017

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State of Rajasthan - Subsection

Section 7(1)(i) in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017

(i)post upto Pay Band PB-I Grade Pay No. 10 (Rs.2800/-) to be filled in by direct recruitment by appointing on compassionate ground, one of the dependents of a member of Armed Forces/Para Military Forces belonging to the State who becomes permanently incapacitated on or after 1.4.1999 in any defense operations including Counter insurgency operations and operations against terrorists,

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State of Rajasthan - Subsection

Section 7(1)(i) in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017