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State of Rajasthan - Section

Section 12 in General Specification and Conditions of Contract

12. Samples.

- As the work proceeds, the contractor shall submit samples of materials required for the execution of the work for the approval of the Engineer-in-Charge. A list of such samples as are required in the first instance is given in Schedule 'D'. An work done with materials not approved before hand shall have to be dismantled and removed.