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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(xvaa) in Telangana (Agricultural Produce and Livestock) Markets Act, 1966

(xvaa)'Sale' means a transaction as defined in the Indian Sale of Goods Act, 1930 (Central Act III of 1930).;