Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(6)] [Section 2] [Entire Act] Union of India - Subsection Section 2(6)(d) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010 (d)the International Oil Pollution Prevention' Certificate is endorsed to the effect that the oil tanker is solely engaged in such specific trade.